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Delhi High Court - Orders

Bls It Services Pvt. Ltd. (Through Its ... vs Topsgrup Services Ltd. (Through Its ... on 22 February, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~9 to 11
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 4766/2018 and CM APPL. 18414/2018
      BLS IT SERVICES PVT. LTD. (THROUGH ITS
      DIRECTOR)                                   ..... Petitioner
                      Through: None.
                      versus
      TOPSGRUP SERVICES LTD. (THROUGH ITS
      DIRECTOR) AND ANR.                      ..... Respondents
                      Through: None.
                             AND
+     W.P.(C) 4767/2018 and CM APPL. 18416/2018
      BLS E-SERVICES PVT. LTD THROUGH
      ITS DIRECTOR                                ..... Petitioner
                      Through: None.
                      versus
      TOPSGRUP SERVICES LTD. THROUGH ITS
      DIRECTOR AND ANR.                       ..... Respondents
                      Through: None.
                             AND
+     W.P.(C) 4775/2018 and CM APPL. 18426/2018
      BLS E-SOLUTIONS PVT. LTD. (THROUGH ITS
      DIRECTOR)                               ..... Petitioner
                    Through: None.
                    versus
      TOPSGRUP SERVICES LTD. THROUGH ITS
      DIRECTOR AND ANR.                   ..... Respondents
                    Through: None.
      CORAM:
      HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 22.02.2019

1. The petitions were passed over in the first round, as none had appeared for the petitioners. None appears for the petitioners in the second round as well.

2. The petitions are dismissed in default.

VIBHU BAKHRU, J FEBRUARY 22, 2019 RK