Delhi High Court - Orders
Bls It Services Pvt. Ltd. (Through Its ... vs Topsgrup Services Ltd. (Through Its ... on 22 February, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~9 to 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4766/2018 and CM APPL. 18414/2018
BLS IT SERVICES PVT. LTD. (THROUGH ITS
DIRECTOR) ..... Petitioner
Through: None.
versus
TOPSGRUP SERVICES LTD. (THROUGH ITS
DIRECTOR) AND ANR. ..... Respondents
Through: None.
AND
+ W.P.(C) 4767/2018 and CM APPL. 18416/2018
BLS E-SERVICES PVT. LTD THROUGH
ITS DIRECTOR ..... Petitioner
Through: None.
versus
TOPSGRUP SERVICES LTD. THROUGH ITS
DIRECTOR AND ANR. ..... Respondents
Through: None.
AND
+ W.P.(C) 4775/2018 and CM APPL. 18426/2018
BLS E-SOLUTIONS PVT. LTD. (THROUGH ITS
DIRECTOR) ..... Petitioner
Through: None.
versus
TOPSGRUP SERVICES LTD. THROUGH ITS
DIRECTOR AND ANR. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 22.02.2019
1. The petitions were passed over in the first round, as none had appeared for the petitioners. None appears for the petitioners in the second round as well.
2. The petitions are dismissed in default.
VIBHU BAKHRU, J FEBRUARY 22, 2019 RK