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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(3)(a) in Bihar and Orissa Dangerous Drugs Rules, 1934

(a)opium derivatives other than prepared opium containing in the aggregate not more than ....*..... of either morphine or diacetylmorphine or both;