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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 21 in The Registration Of Births And Deaths Act, 1969

21. Power of Registrar to obtain information regarding birth or death.—

The Registrar may either orally or in writing require any person to furnish any information within his knowledge in connection with a birth or death in the locality within which such person resides and that person shall bound to comply with such requisition.