Calcutta High Court
Debasree Cinama And Others vs Vipul Amrutlal Shah & Ors on 14 August, 2009
Author: Pinaki Chandra Ghose
Bench: Pinaki Chandra Ghose
APO.T.No.315 OF 2009
TANO.44 OF 2009
C.S.No.219 OF 2009
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
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Debasree Cinama and others ..Appellants1 Versus Vipul Amrutlal Shah & Ors. .. Respondents BEFORE The Hon'ble Justice Pinaki Chandra Ghose The Hon'ble Justice I.P. Mukherji Date: 14th August, 2009 The Court: There will be an order in terms of prayers (a), (b) and
(c) of the application.
Let the matter appear in the list on Monday, the 17th August, 2009. All parties to act on a signed copy minutes of this order on the usual undertaking.
Urgent xerox certified copy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
[PINAKI CHANDRA GHOSE,J] [ I.P MUKHERJI,J] km