Bombay High Court
Siraj Shaikh Nasir Munshi vs The State Of Maharashtra on 7 February, 2019
Author: Prakash D. Naik
Bench: Prakash D. Naik
Sknair 906-ba-3161-18-
operative.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL BAIL APPLICATION NO. 3161 OF 2018
Siraj Shaikh Nasir Munshi ... Applicant
Vs.
The State of Maharashtra ... Respondent
...
Mr. Ayaz Khan for the applicant.
Mrs. A.A. Takalkar, APP for the Respondent-State.
...
CORAM : PRAKASH D. NAIK, J.
DATE : 7th FEBRUARY, 2019.
P.C. For the reasons to be recorded separately. I pass the following order.
OPERATIVE ORDER i. Criminal Bail Application No. 3161 of 2018 is rejected.
( PRAKASH D. NAIK, J. ) 1 of 1 ::: Uploaded on - 26/02/2019 ::: Downloaded on - 16/03/2019 11:25:33 :::