Madhya Pradesh High Court
Esteem Industries Inc. A Registered Fir ... vs The State Of Madhya Pradesh on 11 April, 2022
Author: Vishal Mishra
Bench: Vishal Mishra
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 8293 of 2022 (ESTEEM INDUSTRIES INC. A REGISTERED FIR PARTNERSHIP FIRM HAVING ITS REGISTERED OFIICE AT 2EF EPIP PH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-04-2022 Shri Naman Nagirath, learned counsel with Shri Anumen Shrivastava, learned counsel for the petitioner.
Shri Rohit Jain, learned counsel for the caveator Nos.2 and 3. Let a copy of petition along with annexures be supplied to the counsel appearing for the caveator No.2 and 3 to enable him to seek instructions in the matter.
List this case on 18/04/2022.
(VISHAL MISHRA) JUDGE Prar Signature Not Verified SAN Digitally signed by PRARTHANA SURYAVANSHI Date: 2022.04.13 12:30:50 IST