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State of Rajasthan - Section

Section 47 in Rajasthan District Board Account Rules

47.

In the case of payments made by remittance through the Post Office, the Postal Money Order Receipt shall be kept with the voucher and in such a case proper acknowledgment of the payee shall also be obtained. In the case of payment for articles received by value payable post, the value payable cover together with the invoice or bill showing the detail of the item paid for shall be kept with the voucher.