Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in Banking Companies (Legal Practitioners' Clients' Account) Act, 1949) (b)" legal practitioner" has the same meaning as in the Legal Practitioners Act, 1879 (18 of 1879 ).
