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State of Assam - Section

Section 234 in Instructions Relating to Liquor

234. Duties of Deputy Commissioners.

- The Deputy Commissioner is primarily responsible for the Excise administration of his district and the control of the district Excise staff. He is required to inspect annually the district and sub-divisional Excise offices, distilleries and spirit and ganja warehouses within his charge, and as far as possible, shops licensed for the sale of opium and intoxicants. A copy of his inspection notes will be forwarded to the Excise Commissioner with notes of action taken on any irregularity noticed therein. The annual settlement of Excise and opium shops situated in the sadar sub-division should always be made by him personally, except in case of his unavoidable absence.