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Punjab-Haryana High Court

Jasvir Kaur And Others vs Karamjit Singh And Others on 27 May, 2019

Author: Lisa Gill

Bench: Lisa Gill

           IN THE HIGH COURT OF PUNJAB AND HARYANAAT
                          CHANDIGARH



                                                           FAO No. 8401 of 2017
                                              Date of Decision: May 27 , 2019.

Jasvir Kaur and others                              ...... APPELLANT(s)

             Versus

Karamjit Singh and others                           ...... RESPONDENT (s)


CORAM:- HON'BLE MRS.JUSTICE LISA GILL

Present:     Mr. R.P.Daaria, Advocate
             for the appellants.

             Mr. Abhishek Chha, Advocate for
             Mr. Govinder Singh Brar, Advocate
             for respondents No.1 and 2.

             Mr. Sanjeev Goyal, Advocate
             for respondent No.3 - Insurance Company.
                         *****
LISA GILL, J.

For orders, see FAO No.1519 of 2017 (Bharti AXA General Insurance Company Ltd. v. Jasvir Kaur and others) decided vide separate order of even date.

( LISA GILL ) May 27 , 2019. JUDGE 'om' 1 of 1 ::: Downloaded on - 09-06-2019 19:04:52 :::