Punjab-Haryana High Court
Jasvir Kaur And Others vs Karamjit Singh And Others on 27 May, 2019
Author: Lisa Gill
Bench: Lisa Gill
IN THE HIGH COURT OF PUNJAB AND HARYANAAT
CHANDIGARH
FAO No. 8401 of 2017
Date of Decision: May 27 , 2019.
Jasvir Kaur and others ...... APPELLANT(s)
Versus
Karamjit Singh and others ...... RESPONDENT (s)
CORAM:- HON'BLE MRS.JUSTICE LISA GILL
Present: Mr. R.P.Daaria, Advocate
for the appellants.
Mr. Abhishek Chha, Advocate for
Mr. Govinder Singh Brar, Advocate
for respondents No.1 and 2.
Mr. Sanjeev Goyal, Advocate
for respondent No.3 - Insurance Company.
*****
LISA GILL, J.
For orders, see FAO No.1519 of 2017 (Bharti AXA General Insurance Company Ltd. v. Jasvir Kaur and others) decided vide separate order of even date.
( LISA GILL ) May 27 , 2019. JUDGE 'om' 1 of 1 ::: Downloaded on - 09-06-2019 19:04:52 :::