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[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

State of Uttar Pradesh - Subsection

Section 112(1)(b) in The U.P. Panchayat Raj Act, 1947

(b)to prohibit or regulate the discharge of water from any drain or premises on a public street or into a river, pond, tank, well or any other place;