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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(3) in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

(3)The amount for application and recognition fee shall be deposited through treasury challan in the following head of accounts only :-
"0202" Education, Games, Art and Culture
01 General Education
101 Primary Education
10 Fee for recognition of Madarsa etc.
For recognition of Madarsa for boys/girls (Niswan), application may be obtained from the office of the District Minority Welfare Officer or from the office of the Registrar Uttar Pradesh Madarsa Education Board and fee shall be deposited in the office of the District Minority Welfare Officer from 1st January to 31st March of the calendar year.