Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 13 in Maharashtra Apartment Ownership Rules, 1972

13. Place of Meetings. - Meetings of the Association shall be held at suitable place convenient to the owners as may from time to time be designated by the Association.