Madhya Pradesh High Court
M/S Vardhman Associates Thr vs Madhya Pradesh Madhya Kshetra Vidyut ... on 22 March, 2017
WP-3389-2016
(M/S VARDHMAN ASSOCIATES THR Vs MADHYA PRADESH MADHYA KSHETRA VIDYUT
VITRAN CO.LTD THR)
22-03-2017
Shri Mahesh Goyal, Advocate for the petitioner.
Shri Vivek Jain, Advocate for the respondents.
Shri Goyal expresses his helplessness to argue the matter for want of preparation and prays for a short adjournment.
Reluctantly, the prayer is acceded to. Post it on 27/3/17.
(ROHIT ARYA) JUDGE (and)