Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Uttar Pradesh - Subsection Section 68(3) in U.P. Revenue Code, 2006 (3)The [Gaon Fund] [Substituted 'Gram Fund' by U.P. Act No. 4 of 2016, 11.3.2016.] shall be operated in such manner and shall be applied for such purposes as may be prescribed.
