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State of Rajasthan - Section

Section 13 in Rajasthan Conditions of Detention Order, 1971

13. Writing material.

- All detenus shall be supplied writing material at their own expense, provided that the supply of paper shall be subject to the following conditions.-
(1)It shall be supplied in small quantities at a time and shall before delivery to the detenu be numbered and Jail tamps affixed to it and
(2)An additional lot shall not be supplied unless the paper already supplied is produced or is found to have been properly used.