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Bengal Presidency - Section

Section 696 in Police Regulations, Bengal , 1943

696. An officer to be detailed for night rounds. Register of visiting guards. [§ 12, Act V, 1861].

- An officer shall be told off daily to visit all guards once a night, at uncertain hours. The name of this officer, with other particulars shall be entered in a register in B.P. Form No. 143. No entry in the district order book is needed. The Superintendent shall see that the hour of visiting the guards is varied, and that the services of the officer detailed are also utilized for seeing that the Town Police are on the alert. On the following morning the officer who visited the guards shall submit report in B.P. Form No. 144. In subdivisions this register shall be kept by Circle Inspectors.