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Bombay High Court

Life Insurance Corporation Of India vs Mrs. Shobha Ashok Ambekar on 17 March, 2020

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

                                                           WP 2652-2020 ( common order ).doc


Anand             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION

                                WRIT PETITION NO. 2652 OF 2020

         Life Insurance Corporation of India                          .Petitioner

                       Vs.

         Radha Govind Amrite                                          .Respondent

                                          WITH
                             WRIT PETITION (ST) NO. 3176 OF 2020

         Life Insurance Corporation of India                          .Petitioner

                     Vs.

         Dr. Ajit Bhaskar Oke                                         .Respondent

                                          WITH
                             WRIT PETITION (ST) NO. 3177 OF 2020

         Life Insurance Corporation of India                          .Petitioner

                             Vs.

         Dr. Shaila Prakash Bhatwadekar                               .Respondent

                                          WITH
                             WRIT PETITION (ST) NO. 3179 OF 2020

         Life Insurance Corporation of India                          .Petitioner

                          Vs.

         Mrs. Shobha Ashok Ambekar                                    .Respondent

                                          WITH
                             WRIT PETITION (ST) NO. 3180 OF 2020

         Life Insurance Corporation of India                          .Petitioner

                          Vs.

         Dr. Pradeep Gopal Talwalkar                                  .Respondent
                                                                                      1 of 3

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                                                   WP 2652-2020 ( common order ).doc



                                 WITH
                    WRIT PETITION (ST) NO. 3182 OF 2020

 Life Insurance Corporation of India                         .Petitioner

                   Vs.

 Mrs. Meera Madhukar Padhye                                  .Respondent

                                 WITH
                    WRIT PETITION (ST) NO. 3183 OF 2020

 Life Insurance Corporation of India                         .Petitioner

                   Vs.

 Ajit Kumar Krishnaji Modak                                  .Respondent

                                 WITH
                    WRIT PETITION (ST) NO. 3187 OF 2020

 Life Insurance Corporation of India                         .Petitioner

                   Vs.

 Smt. Padmaja Nilkanth Damle                                 .Respondent

                                 WITH
                    WRIT PETITION (ST) NO. 3188 OF 2020

 Life Insurance Corporation of India                         .Petitioner

             Vs.

 Suhas Janardan Apte                                         .Respondent

                                 WITH
                    WRIT PETITION (ST) NO. 3190 OF 2020

 Life Insurance Corporation of India                         .Petitioner

              Vs.

 Subodh Vasant Sapre                                         .Respondent

                                                                             2 of 3

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                                 WITH
                    WRIT PETITION (ST) NO. 3197 OF 2020

 Life Insurance Corporation of India                                 .Petitioner

                 Vs.

 Shashikant Waman Kale                                               .Respondent

 Mr. B. M. Chatterjee, Senior Counsel a/w Mr. Akshay A. Shah, for the
 Petitioner in all matters
 None for the Respondents

                   CORAM       :      REVATI MOHITE DERE, J.
                   DATE        :      17.03.2020
 P. C.

 .                 Heard learned counsel for the Petitioner.



2. It appears that Mr. Mayur B. Joshi and Mr. Sameer M. Tendulkar, Advocates have filed their Vakalatnama on behalf of the Respondents in the aforesaid Petitions, however, they are not present today.

3. Stand over to 21.04.2020. In the meantime, till the next date, the proceedings before the trial Court are stayed in all the aforesaid Petitions.

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