Bombay High Court
Life Insurance Corporation Of India vs Mrs. Shobha Ashok Ambekar on 17 March, 2020
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
WP 2652-2020 ( common order ).doc
Anand IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2652 OF 2020
Life Insurance Corporation of India .Petitioner
Vs.
Radha Govind Amrite .Respondent
WITH
WRIT PETITION (ST) NO. 3176 OF 2020
Life Insurance Corporation of India .Petitioner
Vs.
Dr. Ajit Bhaskar Oke .Respondent
WITH
WRIT PETITION (ST) NO. 3177 OF 2020
Life Insurance Corporation of India .Petitioner
Vs.
Dr. Shaila Prakash Bhatwadekar .Respondent
WITH
WRIT PETITION (ST) NO. 3179 OF 2020
Life Insurance Corporation of India .Petitioner
Vs.
Mrs. Shobha Ashok Ambekar .Respondent
WITH
WRIT PETITION (ST) NO. 3180 OF 2020
Life Insurance Corporation of India .Petitioner
Vs.
Dr. Pradeep Gopal Talwalkar .Respondent
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WITH
WRIT PETITION (ST) NO. 3182 OF 2020
Life Insurance Corporation of India .Petitioner
Vs.
Mrs. Meera Madhukar Padhye .Respondent
WITH
WRIT PETITION (ST) NO. 3183 OF 2020
Life Insurance Corporation of India .Petitioner
Vs.
Ajit Kumar Krishnaji Modak .Respondent
WITH
WRIT PETITION (ST) NO. 3187 OF 2020
Life Insurance Corporation of India .Petitioner
Vs.
Smt. Padmaja Nilkanth Damle .Respondent
WITH
WRIT PETITION (ST) NO. 3188 OF 2020
Life Insurance Corporation of India .Petitioner
Vs.
Suhas Janardan Apte .Respondent
WITH
WRIT PETITION (ST) NO. 3190 OF 2020
Life Insurance Corporation of India .Petitioner
Vs.
Subodh Vasant Sapre .Respondent
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WITH
WRIT PETITION (ST) NO. 3197 OF 2020
Life Insurance Corporation of India .Petitioner
Vs.
Shashikant Waman Kale .Respondent
Mr. B. M. Chatterjee, Senior Counsel a/w Mr. Akshay A. Shah, for the
Petitioner in all matters
None for the Respondents
CORAM : REVATI MOHITE DERE, J.
DATE : 17.03.2020 P. C. . Heard learned counsel for the Petitioner.
2. It appears that Mr. Mayur B. Joshi and Mr. Sameer M. Tendulkar, Advocates have filed their Vakalatnama on behalf of the Respondents in the aforesaid Petitions, however, they are not present today.
3. Stand over to 21.04.2020. In the meantime, till the next date, the proceedings before the trial Court are stayed in all the aforesaid Petitions.
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