Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(1) in The Merchant Shipping Act, 1958

(1)Every Indian ship, when going to sea from any port or place, shall be provided with officers duly certificated under this Act in accordance with such manning scales as may be prescribed:Provided that the Central Government may prescribe different manning scales for different types of ships.