Supreme Court - Daily Orders
Thangjam Chanchal Devi. vs Hawaibam Deleep Singh on 27 July, 2015
Bench: T.S. Thakur, V. Gopala Gowda
ITEM NO.10 COURT NO.2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 333/2015 in T.P.(C) No. 145/2014 No(s).
THANGJAM CHANCHAL DEVI. Petitioner(s)
VERSUS
HAWAIBAM DELEEP SINGH Respondent(s)
(With appln. (s) for impleadment as party respondent and office
report)
Date : 27/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE V. GOPALA GOWDA
For Petitioner(s) Mr. D.A.Dave, Sr. Adv.
Mr. A.D.Tamboli, Adv.
Mr. Prateek Bombarde, Adv.
Mr. S. Gowthaman,Adv.
For Respondent(s) Mr. Jaideep Gupta, Sr. Adv.
Mr. Sapam Biswajit Meiti, Adv.
Mr. Z.H.Isaac Haiding, Adv.
Mr. Ashok Kumar Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Post on a non-miscellaneous day in the last week of August, 2015..
Personal appearance of the contemnor is dispensed with for the next date of hearing. (Shashi Sareen) (Veena Khera) Court Master Signature Not Verified Court Master Digitally signed by Shashi Sareen Date: 2015.07.27 10:26:03 IST Reason: