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Supreme Court - Daily Orders

Thangjam Chanchal Devi. vs Hawaibam Deleep Singh on 27 July, 2015

Bench: T.S. Thakur, V. Gopala Gowda

     ITEM NO.10                             COURT NO.2                  SECTION XVIA

                                S U P R E M E C O U R T O F         I N D I A
                                        RECORD OF PROCEEDINGS

     CONMT.PET.(C) No. 333/2015 in T.P.(C) No. 145/2014 No(s).

     THANGJAM CHANCHAL DEVI.                                             Petitioner(s)

                                                   VERSUS

     HAWAIBAM DELEEP SINGH                                               Respondent(s)

     (With appln. (s) for impleadment as party respondent and office
     report)

     Date : 27/07/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE T.S. THAKUR
                         HON'BLE MR. JUSTICE V. GOPALA GOWDA

     For Petitioner(s)               Mr.   D.A.Dave, Sr. Adv.
                                     Mr.   A.D.Tamboli, Adv.
                                     Mr.   Prateek Bombarde, Adv.
                                     Mr.   S. Gowthaman,Adv.


     For Respondent(s)               Mr.   Jaideep Gupta, Sr. Adv.
                                     Mr.   Sapam Biswajit Meiti, Adv.
                                     Mr.   Z.H.Isaac Haiding, Adv.
                                     Mr.   Ashok Kumar Singh, Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Post on a non-miscellaneous day in the last week of August, 2015..

Personal appearance of the contemnor is dispensed with for the next date of hearing. (Shashi Sareen) (Veena Khera) Court Master Signature Not Verified Court Master Digitally signed by Shashi Sareen Date: 2015.07.27 10:26:03 IST Reason: