Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45ZE] [Entire Act] Union of India - Subsection Section 45ZE(3) in The Banking Regulation Act, 1949 (3)Every nomination under sub-section (1) or sub-section (2) shall be made in the prescribed manner.
