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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Odisha - Subsection

Section 7A(3) in The Orissa Boilers Rules, 1970

(3)The Chief Inspector, on receipt of the application shall, after satisfying himself as regards the competency, experience and facilities at the disposal of applicant may recognize the applicant as a boiler repairer/erector/manufacturer and shall issue a certificate of recognition in the Form No.F prescribed for the purpose or reject application specifying reasons thereof within sixty days from the date of the receipt of the application.