Tripura High Court
Party Name : Bana Rani Choudhury vs The State Of Tripura & Ors on 6 January, 2017
Author: S.Talapatra
Bench: S.Talapatra
Case No :WP(C) 0000776/2016 Party Name : BANA RANI CHOUDHURY Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.TALAPATRA None appears for the respondents when the matter is called out. However Mr. K. Nath,
learned counsel appears for the petitioner.
The respondents may file their reply by 20.02.2017. It is made clear that no further accommodation would be made for filing the reply. A copy of this order be furnished to Mr. T.D. Majumder, learned G.A. for the respondents as this order has been passed without any representation from the respondents. List this matter on 28.02.2017.
Download Date: 8-05-2017 15:05 1/1