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[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(5)(a) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(a)The amount already deposited by each Managing Committee out of their share including that of the Government lying in the Contributory Provident Fund under the head '0071-Contributions and Recoveries towards pension and other Retirement benefits-01-Civil-101-Subscriptions and Contributions-07-Pension to employees of the State Aided Educational Institutions" shall be transferred to the Retirement Benefits Fund immediately on the publication of the Punjab Privately Managed Recognised Aided Schools Retirement Benefits (First Amendment) Scheme, 1993.