Allahabad High Court
State Of U.P. Thru Prin. Secy. ... vs Abdul Saeed Khan & Anr. on 18 January, 2010
Author: Rajiv Sharma
Bench: Rajiv Sharma
Court No. - 24 Case :- SERVICE BENCH No. - 594 of 2008 Petitioner :- State Of U.P. Thru Prin. Secy. Irrigation & Anr. Respondent :- Abdul Saeed Khan & Anr. Petitioner Counsel :- Standing Counsel Respondent Counsel :- C.S.C.,Shrish Kumar Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J. Learned Standing Counsel prays for and is accorded six weeks' further time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.
List immediately thereafter. Order Date :- 18.1.2010 Ajit/-