Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of West Bengal - Subsection Section 64(6) in Greenfield University Act, 2018 (6)The Council may, subject to the approval of the State Government, appoint such administrative, clerical and other staff, including technical staff as it deems necessary for giving effect to the provisions of this section.
