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State of West Bengal - Section

Section 73 in West Bengal Co-operative Societies Rules, 2011

73. Persons who will maintain accounts, books etc.

— The Board subject to the provision of rule 74 shall specify which of the officers and employees of a society shall—
(a)keep books of accounts;
(b)keep other books and registers; and
(c)prepare returns and statements :
Provided that a person in charge of accounts shall not be in charge of cash.