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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(4)(d) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(d)
(i)In case of major and medium irrigation systems, such delineated Water Users Association areas shall be more than one.
(ii)[ In case of minor irrigation systems, especially irrigation tanks, the minimum area for a Water Users Association may be maintained as 40 hectares and above keeping the area under each territorial constituency according to site conditions based on hydraulic boundaries.] [Substituted by G. O. Ms. No. 657, Public Works Department, dated the 15th December 2003.]
(iii)[Omitted by G. O. Ms. No. 657, Public Works Department, dated the 15th December 2003.]