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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(5) in The U.P. Private Forests Rules, 1950

(5)In the rewannas the description of the forest produce covered by the rawanna shall be stated briefly. In the case of sawn timber or timber in the round, the species, and the dimensions of each piece shall be stated along with its cubical content.