Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(2) in The Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969 (2)Every debtor or creditor giving a notice under sub-section (i) shall at the same time send a copy thereof to the Court.
