Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(2) in Maharashtra Fisheries Act, 1960 (2)The State Government may, by notification in the Official Gazette, suspend the operation of clause (b) of sub-section (1) in any specified area, and may, in like manner, modify or cancel any such notification.
