Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 8 in The Bihar State Information Commission (Management) Regulation, 2007

8. Date of hearing to be notified.

- The Commission shall notify the parties the date and place of hearing of the appeal or complaint in such manner as the State Chief Information Commissioner may by general or special order direct.