Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2)(a) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(a)becomes subject to any of the disqualifications mentioned in clauses (a) to (g) of sub-section (1), or