Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 30 in Rajasthan Para-medical Council Regulations, 2014

30. Chairman, etc, of committees.

- If committee consists of the all the members of the Council, the President of the Council shall be the Chairman of the committee and in all other cases, the Chairman of the committee shall be appointed by the Council at the time of appointment of committee.