Uttarakhand High Court
Kashmira Singh vs State Of Uttarakhand And Others on 1 May, 2017
Author: Alok Singh
Bench: Alok Singh
WPCRL No. 282 of 2016 Hon'ble Alok Singh, J.
There is no representation for the petitioner.
Mrs. Sangeeta Bhardwaj, Brief Holder for the State of Uttarakhand.
Learned Brief Holder submits that in the present case, after investigation, chargesheet has been submitted against the petitioner in the court concerned, as such, present writ petition has rendered infructuous.
Order accordingly.
(Alok Singh, J.) Dated 01.05.2017 Shiv