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Uttarakhand High Court

Kashmira Singh vs State Of Uttarakhand And Others on 1 May, 2017

Author: Alok Singh

Bench: Alok Singh

WPCRL No. 282 of 2016
Hon'ble Alok Singh, J.

There is no representation for the petitioner.

Mrs. Sangeeta Bhardwaj, Brief Holder for the State of Uttarakhand.

Learned Brief Holder submits that in the present case, after investigation, chargesheet has been submitted against the petitioner in the court concerned, as such, present writ petition has rendered infructuous.

Order accordingly.

(Alok Singh, J.) Dated 01.05.2017 Shiv