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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(n) in Cochin Port Trust (Licensing of stevedoring and shore handling) Regulations, 2019

(n)The stevedoring and shore handling agent shall make adequate arrangements for ancillary operations such as sweeping, filling stitching, repairing vessel's stenciling, securing and breaking of cargo stacking and stowage of cargo, etc required for cargo operation on board the vessels as well as on shore, as the case may be. These ancillary services shall not be separately charged and shall be inclusive in the stevedoring and shore handling rates notified by tariff authority;