Section 23 in Madhya Pradesh Audhyogik Suraksha Bal Adhiniyam, 2015
23. Certain Acts not to apply to the members of the Force.
- Nothing contained in the Payment of Wages Act, 1936 (No. 4 of 1936) or the Industrial . Disputes Act, 1947 (No. 14 of 1947) or the Factories Act, 1948 (No. 63 of 1948), except the provisions thereof relating to health and safety, shall apply to members of the Force.
