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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(d) in Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995

(d)"domestic custodian" includes any person carrying on the activity of providing custodial services in respect of securities;
(dd)[* * * *] [Omitted by SEBI (Foreign Institutional Investor) (Amendment) Regulations, 2007 w.e.f 8.1.2007.]