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State of Madhya Pradesh - Section

Section 61 in The M.P. Vishwavidyalaya Adhiniyam, 1973

61. Protection of acts and orders.

- No suit, prosecution or other legal proceedings shall lie against any officer, teacher or other employee of the University for anything which is in good faith done or intended to be done by him under this Act, or the Statutes, Ordinances or the Regulations.