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State of Goa - Section

Section 115H in The Goa Panchayat Raj Act, 1994

115H. Disqualification for members.

- The provisions of section 10 of the Act shall, mutatis mutandis, apply to the members of the Taluka Panchayat subject, however, that the expression 'Panchayat' wherever it appears in that section, shall be construed as a reference to "Taluka Panchayat".