Supreme Court - Daily Orders
Meerut Dev. Authority vs Commissioner Of Income Tax Meerut &Amp ... on 15 July, 2014
Ø ITEM NO.601 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17554/2014
(Arising out of impugned final judgment and order dated 10/06/2014
in WT No. 395/2014 passed by the High Court Of Judicature At
Allahabad)
MEERUT DEV. AUTHORITY Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX MEERUT & ANR. Respondent(s)
(With appln. (s) for exemption from filing OT and prayer for
interim relief)
Date : 15/07/2014 This petition was mentioned for hearing today.
CORAM : HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. Colin Gonsalves, Sr. Adv.
Mr. Rakesh Uttamchandra Upadhyay ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, the operation of the order dated 10.06.2014 passed by the High Court of Judicature at Allahabad in Writ Tax No. 395 of 2014 shall remain stayed.
(MEENAKSHI KOHLI) (JASWINDER KAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2014.07.19
06:45:38 IST
Reason: