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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Manipur - Subsection

Section 10(4)(c) in Manipur Municipality Ombudsman Act, 2013

(c)any matter In respect of which an enquiry has been ordered under the Commission of inquiries Act, 1952 (Central Act 50 of 1952) or any matte- pending before a court;