Bombay High Court
Abhay Rajinder Sehgal vs Sukerma Sehgal @ Sukerma Rajinder ... on 16 February, 2019
SNP Before : Shri K. K. Trivedi Addl. Registrar (O.S.)/ Addl. Prothonotary and Senior Master Date : 16th February, 2019 MENTIONED NOT ON BOARD :
4) TP/1525/2018 ) Ms. Vanita Kakar, Advocate for the ) Petitioner.
) ) P.C. : As per praecipe dated ) 08th February, 2019, Petitioner is ) ) seeking to carryout amendment in the ) petition as per the praecipe. ) ) Amendment allowed as per ) praecipe if, Petition is pending. ) ) Amendment to be carried out within ) six weeks from today. ) 16/02/2019 Addl. Registrar (O.S.)/ Addl. Prothonotary and Senior Master ::: Uploaded on - 20/02/2019 ::: Downloaded on - 17/03/2019 18:34:49 :::