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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Karnataka - Subsection

Section 49(3) in THE ATRIA UNIVERSITY ACT, 2020

(3)The University Endowment Fund is a self-imposed fund that the Universitydesires to maintain voluntarily and invest it responsibly to protect itself from financialchallenges that may arise on account of parsing social objectives and/or unforeseencircumstance.