Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] Union of India - Section Section 44 in The Mines Act, 1952 44. Working hours for adolescents not certified to be fit for work as adults.— Rep. by the Mines (Amendment) Act, 1983 (42 of 1983), sec. 25 (w.e.f. 31-5-1984).
