Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

M/S Indian Institute Of Planning & ... vs Sophisticated Realtors Pvt on 19 October, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~14 & 15
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    O.M.P. (COMM) 305/2020
                                   M/S INDIAN INSTITUTE OF PLANNING &
                                   MANAGEMENT(IIPM)
                                                                                 ..... Petitioner
                                                  Through: Mr. Raman Kapur, Sr. Adv. with
                                                           Mr. Varun Kapur, Adv.
                                                  versus

                                    SOPHISTICATED REALTORS PVT
                                                                                            ..... Respondent
                                                        Through:     Mr. Ravi Shankar Nanda,
                                                                     Ms. Madhurima and Mr. Ashish
                                                                     Mukhi, Advs. with Mr. Satyender
                                                                     Singh, Junior Assistant (DM-South)
                              AND
                              +   O.M.P. (COMM) 310/2020
                                  M/S PLANMAN MEDIA PVT LTD
                                                                                           ..... Petitioner
                                                        Through:     Mr. Raman Kapur, Sr. Adv. with
                                                                     Mr. Varun Kapur, Adv.
                                                        versus

                                    SOPHISTICATED REALTORS PVT
                                                                                         ..... Respondent
                                                        Through:     Mr. Ravi Shankar Nanda,
                                                                     Ms. Madhurima and Mr. Ashish
                                                                     Mukhi, Advs.
                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                 ORDER

% 19.10.2022

1. Learned counsel for the parties state, notice has been issued to the Registrar of Cooperative Societies on the last date of hearing.

2. Appropriate should be notice is issued in the Enforcement Petitions Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:22.10.2022 17:21:19 being OMP (ENF) (COMM) 43/2021 & OMP (ENF) (COMM) 44/2021. They also state that since the enforcement petitions are pending completion of pleadings before the learned Joint Registrar, appropriate shall be, to list these matters along with OMP (ENF) (COMM) 43/2021 & OMP (ENF) (COMM) 44/2021.

3. Since the enforcement petitions, being OMP (ENF) (COMM) 43/2021 & OMP (ENF) (COMM) 44/2021, are listed before the learned Joint Registrar on November 3, 2022, re-notify these matters on February 22, 2023 before the Court, to enable the Joint Registrar to list the enforcement petitions before the Court on the same day.

V. KAMESWAR RAO, J.

OCTOBER 19, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:22.10.2022 17:21:19