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State of West Bengal - Section

Section 33A in The Appellate Side Rules of The High Court at Calcutta

33A. The fee for the issue of notice under Order XLI, Rule 22(3) shall be paid, together with the necessary copies of cross objection, within one week from the date of the registration of the memorandum of cross - objection notice whereof shall be given in the manner prescribed in Rule 33(a) above.