Kerala High Court
Ernakulam Karayogam Charitable Trust vs Smt. Beena Vijayan on 29 January, 2010
Author: Antony Dominic
Bench: Antony Dominic
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Con.Case(C).No. 1526 of 2009(S)
1. ERNAKULAM KARAYOGAM CHARITABLE TRUST,
... Petitioner
Vs
1. SMT. BEENA VIJAYAN, AGED ABOUT 39 YEARS,
... Respondent
2. SRI. T.K.BABY, AGED ABOUT 52 YEARS,
For Petitioner :SRI.MOHAN JACOB GEORGE
For Respondent :GOVERNMENT PLEADER
The Hon'ble MR. Justice ANTONY DOMINIC
Dated :29/01/2010
O R D E R
ANTONY DOMINIC, J.
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COC No.1526 of 2009
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Dated, this the 29th day of January, 2010
J U D G M E N T
Complaint is regarding the non-compliance of the directions issued by this Court in the judgment dated 19/01/2009 in WP(C) No.1940/2009.
2. Along with the memo filed by the learned Government Pleader, orders dated 02/05/2009 & 01/01/2010 have been produced.
In view of this, this contempt of court case is closed leaving it open to the petitioner to pursue their remedies against the aforesaid orders, if the they are aggrieved by the same.
(ANTONY DOMINIC, JUDGE) jg