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Kerala High Court

Ernakulam Karayogam Charitable Trust vs Smt. Beena Vijayan on 29 January, 2010

Author: Antony Dominic

Bench: Antony Dominic

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

Con.Case(C).No. 1526 of 2009(S)


1. ERNAKULAM KARAYOGAM CHARITABLE TRUST,
                      ...  Petitioner

                        Vs



1. SMT. BEENA VIJAYAN, AGED ABOUT 39 YEARS,
                       ...       Respondent

2. SRI. T.K.BABY, AGED ABOUT 52 YEARS,

                For Petitioner  :SRI.MOHAN JACOB GEORGE

                For Respondent  :GOVERNMENT PLEADER

The Hon'ble MR. Justice ANTONY DOMINIC

 Dated :29/01/2010

 O R D E R
                        ANTONY DOMINIC, J.
                  -------------------------
                       COC No.1526 of 2009
            ---------------------------------
           Dated, this the 29th day of January, 2010

                           J U D G M E N T

Complaint is regarding the non-compliance of the directions issued by this Court in the judgment dated 19/01/2009 in WP(C) No.1940/2009.

2. Along with the memo filed by the learned Government Pleader, orders dated 02/05/2009 & 01/01/2010 have been produced.

In view of this, this contempt of court case is closed leaving it open to the petitioner to pursue their remedies against the aforesaid orders, if the they are aggrieved by the same.

(ANTONY DOMINIC, JUDGE) jg