Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act] State of Odisha - Subsection Section 45(3)(iv) in The Orissa Agricultural Produce Markets Rules, 1958 (iv)acquisition of land and construction of buildings for due discharge of the functions of the Board or efficient functioning of the markets under its supervision;