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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(2)(a) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015

(a)the manner of determination of the value of an undisclosed foreign asset referred to in sub-section (2) of section 3;